Madhya Pradesh High Court
Vishnu Dwivedi vs The State Of Madhya Pradesh on 29 November, 2023
Author: Hirdesh
Bench: Hirdesh
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 8800 of 2022 (VISHNU DWIVEDI Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 29-11-2023 Shri Sunil Nema - Advocate for appellant.
Ms.C.K.Pal - Panel Lawyer for the State.
As prayed by learned counsel for the appellant, list after four weeks.
(HIRDESH) JUDGE RM Signature Not Verified Signed by: RAJESH MAMTANI Signing time: 01-12-2023 19:11:34