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Madhya Pradesh High Court

Vishnu Dwivedi vs The State Of Madhya Pradesh on 29 November, 2023

Author: Hirdesh

Bench: Hirdesh

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 8800 of 2022 (VISHNU DWIVEDI Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 29-11-2023 Shri Sunil Nema - Advocate for appellant.

Ms.C.K.Pal - Panel Lawyer for the State.

As prayed by learned counsel for the appellant, list after four weeks.

(HIRDESH) JUDGE RM Signature Not Verified Signed by: RAJESH MAMTANI Signing time: 01-12-2023 19:11:34