Section 12 in The Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 1996
12. Presiding Officer.—
The Chairperson shall preside at every meeting of the Board and in his absence, the Vice-Chairperson shall preside, but when both the Chairperson and the Vice-Chairperson are absent from any meeting, the members present shall elect one of the members to preside at the meeting.
