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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(c) in The Hoarding and Profiteering Prevention Ordinance, 2000

(c)[ "Controller General" means the Minister for Supplies and includes any other officer authorised by the said Minister for the purposes of this Ordinance ; [Clauses (c) and (d) of section 2 substituted by Ordinance X of 2005.]