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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Odisha - Subsection

Section 68(5) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(5)The maximum height of riser shall be 19 centimetres in the case of residential buildings and 15 centimetres in the case of other buildings. They shall be limited to 12 per flight.