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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Meghalaya - Subsection

Section 70(5) in The Meghalaya Cinemas (Regulation) Rules

(5)Where the projector circuit is connected to the general lighting supply, it shall be connected only at a point where the wires of the general lighting supply are of ample for the current they may have to carry and the connection shall be either by (a) securely made joints or connections or (b) a properly constructed wall type connector of hand shield type. It shall not be connected to any lighting fitting or by means of an adaptor to a lamp.D. Rewinding of Films. - No rewinding of films shall be done within the enclosure or reserved space as the case may be not in any rooms or space to which the public have access or in which any illumination other than electric light in enclosed bules is employed. Smoking in the vicinity when rewinding is prohibited.E. Emergency Lighting. - An efficient portable electric battery or torch with an efficiently protected bulb shall be available in the reserved space and in the enclosure and the rewinding room or space throughout the performance and previous to subsequent film winding or rewinding process.Such other lighting as the Licensing Authority may require shall be provided for the safe exit in emergency of the audience in addition to the normal lighting system installed in the premises.F. Location of Projector and Allied Apparatus. - (1) No portable apparatus shall be so placed in any auditorium or communicating passage way as to interfere with entrance and exit of the audience nor so that any ignition of film might prevent safe exit.