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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(c) in Bharat Petroleum Corporation Limited (Determination of Conditions of Service of Employee) Act, 1988

(c)"Corporation" means the Bharat Petroleum Corporation Limited, a Government company, as defined in section 617 of the Companies Act, 1956 (1 of 1956.);