Delhi High Court - Orders
Irb Infrastructure Developers Ltd vs National Highways Authority Of India on 10 March, 2021
Author: Vipin Sanghi
Bench: Vipin Sanghi, Rekha Palli
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4636/2020 & CM APPL. 16741/2020
IRB INFRASTRUCTURE DEVELOPERS LTD..... Petitioner
Through Mr. Jai Sahai Endlaw, Adv.
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA..... Respondent
Through Mr. Parag P. Tripathi, Sr. Adv. with
with Ms. Gunjan Sinha Jain, Adv.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 10.03.2021 Mr. B.B. Gupta, learned senior advocate for the petitioner is stated to be unavailable.
At request, adjourned to 12.04.2021. It is clarified that no further adjournment shall be granted in the matter.
VIPIN SANGHI, J REKHA PALLI, J MARCH 10, 2021 acm Signature Not Verified Signed By:GARIMA MADAN Location: Signing Date:12.03.2021 18:43:47