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Delhi High Court - Orders

Irb Infrastructure Developers Ltd vs National Highways Authority Of India on 10 March, 2021

Author: Vipin Sanghi

Bench: Vipin Sanghi, Rekha Palli

                          $~7
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 4636/2020 & CM APPL. 16741/2020
                                IRB INFRASTRUCTURE DEVELOPERS LTD..... Petitioner
                                                   Through      Mr. Jai Sahai Endlaw, Adv.

                                                   versus

                                NATIONAL HIGHWAYS AUTHORITY OF INDIA..... Respondent
                                              Through Mr. Parag P. Tripathi, Sr. Adv. with
                                                      with Ms. Gunjan Sinha Jain, Adv.
                                CORAM:
                                HON'BLE MR. JUSTICE VIPIN SANGHI
                                HON'BLE MS. JUSTICE REKHA PALLI
                                        ORDER

% 10.03.2021 Mr. B.B. Gupta, learned senior advocate for the petitioner is stated to be unavailable.

At request, adjourned to 12.04.2021. It is clarified that no further adjournment shall be granted in the matter.

VIPIN SANGHI, J REKHA PALLI, J MARCH 10, 2021 acm Signature Not Verified Signed By:GARIMA MADAN Location: Signing Date:12.03.2021 18:43:47