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Delhi High Court - Orders

Ifci Factors Limited vs Adigear International & Ors on 18 December, 2025

Author: Subramonium Prasad

Bench: Subramonium Prasad

                          $~10
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CS(COMM) 325/2017 & I.A. 265/2019, I.A. 8954/2019
                                    IFCI FACTORS LIMITED                                                                   .....Plaintiff
                                                                  Through:            Ms. Kirti Garg, Adv.

                                                                  versus

                                    ADIGEAR INTERNATIONAL & ORS                .....Defendant
                                                 Through: Mr. Hrishikesh Baruah , Mr. Kumar
                                                          Kshitij, Mr. Utkarsh Dwivedi, Mr.
                                                          Yashaswy Ghosh, Ms. Pragya
                                                          Agarwal & Ms. Nishtha Sachan,
                                                          Advs.

                                    CORAM:
                                    HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                       ORDER

% 18.12.2025 A pass-over is sought on behalf of the Defendant. In view of the heavy Board today, this Court is not inclined to accede to the request of the learned Counsel for the Defendant.

List on 07.05.2026.

SUBRAMONIUM PRASAD, J DECEMBER 18, 2025 Rahul This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/12/2025 at 21:01:41