Delhi High Court - Orders
Ifci Factors Limited vs Adigear International & Ors on 18 December, 2025
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 325/2017 & I.A. 265/2019, I.A. 8954/2019
IFCI FACTORS LIMITED .....Plaintiff
Through: Ms. Kirti Garg, Adv.
versus
ADIGEAR INTERNATIONAL & ORS .....Defendant
Through: Mr. Hrishikesh Baruah , Mr. Kumar
Kshitij, Mr. Utkarsh Dwivedi, Mr.
Yashaswy Ghosh, Ms. Pragya
Agarwal & Ms. Nishtha Sachan,
Advs.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 18.12.2025 A pass-over is sought on behalf of the Defendant. In view of the heavy Board today, this Court is not inclined to accede to the request of the learned Counsel for the Defendant.
List on 07.05.2026.
SUBRAMONIUM PRASAD, J DECEMBER 18, 2025 Rahul This is a digitally signed order.
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