Delhi High Court - Orders
M/S. Quickdel Logistics Pvt. Ltd vs Delhi Arbitration Centre & Ors on 8 May, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10197/2022 and CM APPL. 29510/2022
M/S. QUICKDEL LOGISTICS PVT. LTD. ..... Petitioner
Through: Mr Murari Kumar, Mr. Achint kumar
& Mr. Shubham Shriwastwa, Advs.
(M: 8588061334)
versus
DELHI ARBITRATION CENTRE & ORS. ..... Respondents
Through: None.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 08.05.2023
1. This hearing has been done through hybrid mode.
2. List tomorrow i.e. on 9th May, 2023 along with other MSME matters.
PRATHIBA M. SINGH, J.
MAY 8, 2023/dk Signature Not Verified Digitally Signed By:DHIRENDER KUMAR Signing Date:10.05.2023 13:12:09