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[Cites 0, Cited by 0] [Section 3(10)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(10)(a) in The Madurai Corporation Services (Discipline and Appeal) Rules, 1975

(a)Withholding of increments of pay of a member of the service for his failure to pass any departmental examination in accordance with the rules o r orders governing the post which he holds;