Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87] [Entire Act] State of Uttar Pradesh - Subsection Section 87(1) in Uttar Pradesh Municipal Corporation Act, 1959 (1)The State Government may make rules in respect of matters to be prescribed but which are not prescribed in the Act or by order.
