Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 1 in Andhra Pradesh Societies Registration (Andhra Pradesh Amendment) Act, 1984 1. Short title and commencement: (1)This Act may be called the Andhra Pradesh Societies Registration (Andhra Pradesh Amendment) Act, 1984.(2)It shall be deemed to have come into force on the 2nd December, 1983.
