Communidade Of Calapor vs Vinayak @ Shashank Mahatme on 3 October, 2023

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Supreme Court - Daily Orders

Communidade Of Calapor vs Vinayak @ Shashank Mahatme on 3 October, 2023

Bench: J.K. Maheshwari

                                                          1

     ITEM NO.53                                 COURT NO.13                   SECTION IX

                                  S U P R E M E C O U R T O F           I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s)                for   Special    Leave    to   Appeal   (C)   No(s).       17279-
     17280/2023

     (Arising out of impugned final judgment and order dated 30-11-2022
     in AFO No. 755/2022 30-11-2022 in AFO No. 615/2022 passed by the
     High Court Of Judicature At Bombay At Goa)

     COMMUNIDADE OF CALAPOR                                                   Petitioner(s)

                                                         VERSUS

     VINAYAK @ SHASHANK MAHATME & ORS.                 Respondent(s)
     (FOR ADMISSION and I.R. and IA No.129304/2023-CONDONATION OF DELAY
     IN FILING and IA No.129305/2023-EXEMPTION FROM FILING O.T. and IA
     No.129307/2023-PERMISSION   TO  FILE  ADDITIONAL   DOCUMENTS/FACTS/
     ANNEXURES)

     Date : 03-10-2023 These petitions were called on for hearing today.

     CORAM :                HON'BLE MR. JUSTICE J.K. MAHESHWARI
                            HON'BLE MR. JUSTICE K.V. VISWANATHAN

     For Petitioner(s)                 Mr. Udayan Verma, Adv.
                                       Ms. Mehaak Jaggi, AOR
                                       Mr. Parikshit Sawant, Adv.

     For Respondent(s)                 Mr. Vivek Tankha, Sr. Adv.
                                        Mr. Divyakant Lahoty, Adv.
                                       Mr. Salvador Santosh Rebello, AOR
                                       Mr. Inder Dev Singh, Adv.
                                        Mr. Shivam Desai, Adv.
                                        Mr. Anirudh Sardessai, Adv.
                                       Mr. Saswat Adhyapak, Adv.
                                       Mr. Siddhant Gupta, Adv.
                                       Ms. Shivangi Singhal, Adv.
                                       Mr. Ankit Kumar, Adv.

                            UPON hearing the counsel the Court made the following
                                                O R D E R

I.A.Nos. 192264 of 2023, 192262 of 2023, 192266 of 2023 and 181572 Signature Not Verified of 2023 Digitally signed by Jayant Kumar Arora Date: 2023.10.04 16:53:29 IST Reason: Issue notice on the above applications to the proposed legal heirs of the deceased Respondent Nos. 13, 14 and 19.

2 I.A.No. 192146 of 2023

This is an application seeking deletion of the name of Respondent No. 12 from the array of parties.

The application is allowed.

Consequently, the name of Respondent No. 12 is deleted from the array of parties at the risk of the petitioner.

Amended cause title be filed within two weeks.

Re-list the matter after two weeks.

Interim order shall continue in the meantime.

(JAYANT KUMAR ARORA) (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER

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