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[Cites 0, Cited by 0] [Section 70(3)] [Section 70] [Entire Act]

State of Punjab - Subsection

Section 70(3)(xxxv) in The Punjab Factory Rules, 1952

(xxxv)Syringes with needles - 2 c.c., 5 c.c., 10 c.c., 50 c.c.