Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(7) in The Punjab Municipal Act, 1999

(7)"budget grant" means the total sum entered on the expenditure side of budget estimate under a major head and adopted by the Municipality and includes any sum by which such budget grant may be increased or reduced by transfer from or to other heads in accordance with the provisions of this Act and the rules and regulations made thereunder;