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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(1)(ii) in Bihar Electricity Regulatory Commission (Standards of Performance of Distribution Licensee) Regulations, 2006

(ii)The grounding provided for the equipment and lines and earthing grid for sub-stations shall be in accordance with latest version of IS : 3043-Code of Practice for Earthing.