Madhya Pradesh High Court
Akhilesh Upadhyay vs The State Of Madhya Pradesh on 12 April, 2024
Author: Sheel Nagu
Bench: Sheel Nagu
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 4958 of 2024 (AKHILESH UPADHYAY AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 12-04-2024 Shri K. K. Pandey - Advocate for petitioners.
Shri G.P. Singh - Govt. Advocate for State.
Let a copy of petition be served on Shri Satyam Agrawal, who ordinarily appears for Lokayukt Rewa.
Let needful be done within two working days.
List in next week along with W.P. No.27959/2021 mentioning name of Shri Satyam Agrawal as counsel for Lokayukt in the cause list.
(SHEEL NAGU) (AMAR NATH (KESHARWANI))
JUDGE JUDGE
Biswal
Signature Not Verified
Signed by: SHIBA
NARAYAN BISWAL
Signing time: 4/13/2024
10:20:50 AM