Section 74(3) in Chhattisgarh Minor Mineral Rules, 2015
(3)Conditions and extent of award. - The awards may be granted under these rules shall be in cash, subject to the following conditions-(i)Where minerals are seized.-The maximum amount of an award shall be 5% of the sale value of the seized mineral after realisation or ten thousand rupees, whichever is less;(ii)Where no mineral is seized.-A maximum amount of an award shall be 5% of the penalty amount realized.
