Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(2)(g) in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999

(g)The date on which and the hours and place at which the Returning Officer shall commence the counting of votes;