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[Cites 0, Cited by 0] [Section 234B(2)] [Section 234B] [Entire Act]

State of Kerala - Subsection

Section 234B(2)(c) in Kerala Panchayat Raj Act, 1994

(c)The Senior Engineer of the water authority of the related project who shall be its Secretary and Convenor; shall be its members and chairperson or President of that Local Self Government Institution to which the related scheme is more beneficial shall be the chairman of the committee.