Supreme Court - Daily Orders
Bbf Industries Limited ( Formerly Known ... vs Punjab National Bank on 10 February, 2020
ITEM NO.3 REGISTRAR COURT. 2 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. RAJIV KALRA
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 40675/2019
BBF INDUSTRIES LIMITED ( FORMERLY KNOWN AS M/S BHARAT BOX FACTORY
LIMITED) Petitioner(s)
VERSUS
PUNJAB NATIONAL BANK & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.18981/2020-WITHDRAWAL OF CASE /
APPLICATION )
Date : 10-02-2020 This petition was called on for hearing today.
For Petitioner(s)
Mr. Anupam Raina, AOR
Mr. Sunando Raha, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Ld. Counsel for the petitioner has filed an application for withdrawal of the instant petition. Since, the petition has not been registered as yet and at diary stage, therefore, the same is permitted to be withdrawn.
RAJIV KALRA Registrar pm Signature Not Verified Digitally signed by Rajiv Kalra Date: 2020.02.10 14:13:52 IST Reason: