Calcutta High Court (Appellete Side)
Calcutta University Service Through ... vs Soumadip Chakraborty & Ors on 10 August, 2015
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
1
In The High Court At Calcutta
Civil Appellate Jurisdiction
Appellate Side
10-08-2015
sb-9
. A.S.T.No.202 of 2015
Calcutta University service through the Registrar
-vs-
Soumadip Chakraborty & Ors.
With
ASTA No.144 of 2015
Dr. Chapales Bandyopadhyay
Ms. Anandamayee Dutta ...for the appellant
Mr. Sougata Mitra ...for the first respondent
The appellant has filed this appeal against an interim order dated July 20, 2015 passed by this court in WP No.15624(W) of 2015.
After hearing the learned advocates for the parties, the appeal and the application both are disposed of with the observations that the pending writ petition should be disposed of at an early date considering that the fate of the writ petitioner seeking admission to the law course is hanging in the air.
(Girish Chandra Gupta, J) (Shib Sadhan Sadhu, J) 2