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State of Telangana - Section

Section 42 in Potti Sreeramulu Telugu University Act, 1985

42. Constitution of committees.

- All the authorities of the University shall have power to constitute or reconstitute Committees and delegate to them such of their powers as they deem fit. Such Committees shall, save as otherwise provided, consist of members of the authority concerned and of such other persons, if any, as the authority in each case may think fit.