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Union of India - Section

Section 45ZJ in The Reserve Bank of India Act, 1934

45ZJ. Steps to be taken to implement decision of Monetary Policy Committee

(1)The Bank shall publish a document explaining the steps to be taken by it to implement the decisions of the Monetary Policy Committee, including any changes thereto.
(2)The particulars to be included in such document and the frequency of publications of such document shall be such as may be specified by the regulations made by the Central Board.