Supreme Court - Daily Orders
Suresh Chandra Tiwari vs The State Of Uttarakhand on 18 November, 2016
Author: Amitava Roy
Bench: Amitava Roy
ITEM NO.10 COURT NO.3 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No.1902/2013
SURESH CHANDRA TIWARI AND ANR. Appellant(s)
VERSUS
STATE OF UTTARKHAND Respondent(s)
(office report for directions)
Date : 18/11/2016 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE AMITAVA ROY
[IN CHAMBERS]
For Appellant(s) Mr. Dushyant Parashar,Adv.
For Respondent(s) Mr. Rahul Kaushik,Adv.
Mr. Atif Suhrawardy, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Mr. Dushyant Parashar, Advocate, has entered appearance on behalf of the appellants on being nominated by the Supreme Court Legal Services Committee. The appellants are thus represented by Mr. Dushyant Parashar.
Registry to proceed further accordingly.
(RASHMI DHYANI) (SNEH BALA MEHRA)
SR.P.A. ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
RASHMI DHYANI
Date: 2016.11.22
10:56:23 IST
Reason: