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Supreme Court - Daily Orders

Suresh Chandra Tiwari vs The State Of Uttarakhand on 18 November, 2016

Author: Amitava Roy

Bench: Amitava Roy

     ITEM NO.10                                  COURT NO.3                    SECTION II

                                     S U P R E M E C O U R T O F         I N D I A
                                             RECORD OF PROCEEDINGS

                                           Criminal Appeal No.1902/2013

     SURESH CHANDRA TIWARI AND ANR.                                             Appellant(s)

                                                         VERSUS

     STATE OF UTTARKHAND                                                        Respondent(s)

     (office report for directions)

     Date : 18/11/2016 This appeal was called on for hearing today.

     CORAM :                  HON'BLE MR. JUSTICE AMITAVA ROY
                                                [IN CHAMBERS]


     For Appellant(s)                       Mr. Dushyant Parashar,Adv.


     For Respondent(s)                      Mr. Rahul Kaushik,Adv.
                                            Mr. Atif Suhrawardy, Adv.


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Mr. Dushyant Parashar, Advocate, has entered appearance on behalf of the appellants on being nominated by the Supreme Court Legal Services Committee. The appellants are thus represented by Mr. Dushyant Parashar.

Registry to proceed further accordingly.

                         (RASHMI DHYANI)                               (SNEH BALA MEHRA)
                            SR.P.A.                                   ASSISTANT REGISTRAR




Signature Not Verified

Digitally signed by
RASHMI DHYANI
Date: 2016.11.22
10:56:23 IST
Reason: