Patna High Court
Suresh Roy & Ors vs The State Of Bihar & Ors on 14 September, 2016
Author: Ajay Kumar Tripathi
Bench: Ajay Kumar Tripathi
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.1101 of 2016
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1. Suresh Roy S/o Achhelal Roy Resident at present Village - Gobarsidha, PS -
Kalyanpur, District - Samastipur, Permanent Address : Village - Bhamipur, PS -
Hayaghat, District - Darbhanga.
2. Anil Kumar Singh S/o Ram Sarobar Singh Resident of Village - Kali, PS -
Vishanpur, District - Darbhanga.
3. Ashok Kumar Singh S/o Kaushal Kishor Singh Resident of Village - Kali, PS -
Vishanpur, District - Darbhanga.
4. Shatrudhan Prasad @ Shatrudhan Pd. Yadav S/o Bhim Yadav Resident of
Village - Dihalahi, PS - Vishanpur, District - Darbhanga.
5. Harinandan Roy S/o Ramavtar Roy Resident of Village - Neyam, PS - Hayaghat,
District - Darbhanga.
6. Binod Paswan S/o Ramchandra Paswan Resident of Village - Vahpatti, PS -
Hanuman Nagar, District - Darbhanga.
7. Nirmal Kumar Singh S/o Ram Preet Singh Resident of Village - Kali, PS -
Vishanpur, District - Darbhanga.
8. Ranjeet Kumar S/o Ramjinish Kumar Resident of Village - Kali, PS - Vishunpur,
District - Darbhanga.
9. Sanyukta Kumari D/o Braj Kishore Singh Resident of Village - Kali, PS -
Vishunpur, District - Darbhanga.
10. Md. Berkatullah Khan S/o Haroon Khan Resident of Village - Dihalahi, PS -
Vishunpur, District - Darbhanga.
11. Vijay Kumar Mishra S/o Shivdatth Mishra Resident of Village Panchobh, PS -
Vishunpur, District - Darbhanga.
12. Punita Kumari W/o Surendra Ram Resident of Village - Neyam, PS - Hayaghat,
District - Darbhanga.
13. Dinesh Sahani S/o Turaat Sahani Resident of Village - Visouth, PS - Vishunpur,
District - Darbhanga.
14. Kamal Krishna Roy S/o Tej Narayan Roy Resident of Village - Neyam, PS -
Hayaghat, District - Darbhanga.
15. Lal Bachan Paswan S/o Bechu Paswan Resident of Village - Dihalahi, PS -
Vishunpur, District - Darbhanga.
16. Punam Kumari D/o Bibhuti Narayan Mishra Resident of Village - Vashuaara,
PS - Vishunpur, District - Darbhanga.
17. Anita Kumari W/o Vijay Kumar Choudhary Resident of Village - Neyam, PS -
Hayaghat, District - Darbhanga.
18. Deonarayan Paswan S/o Jiwachh Paswan Resident of Village - Naradiya, PS -
Vishunpur, District - Darbhanga.
19. Birendra Patha @ Birendra Kr. Pathak S/o Ramlochan Pathak Resident of
Village - Baghla, PS - Vishunpur, District - Darbhanga.
20. Ram Janam Kaper S/o Guneshwar Kaper Resident of Village - Rupauli, PS -
Vishunpur, District - Darbhanga.
21. Ram Sagar Paswan S/o Mangal Paswan Resident of Village - Dihalahi, PS -
Vishunpur, District - Darbhanga.
22. Satyendra Thakur S/o Maheshwar Thakur Resident of Village - Rupauli, PS -
Vishunpur, District - Darbhanga.
23. Nageshwar Yadav S/o Radheshyam Yadav Resident of Village -
Mohammadpur, PS - Vishunpur, District - Darbhanga.
24. Kumari Asha W/o Kameshwar Paswan Resident of Village - Kulhanta, PS -
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Vishunpur, District - Darbhanga.
25. Ramdulari Devi W/o Vedanand Roy Resident of Village - Moro, PS - Moro,
District - Darbhanga.
26. Pitamber Roy S/o Ganaur Roy Resident of Village - Gopalpur, PS - Moro,
District - Darbhanga.
27. Md. Kabir Ahmad S/o Md. Amir Ahmad Resident of Village - Ratanpura, PS -
Moro, District - Darbhanga.
28. Manoj Kumar Sah @ Manoj Sah S/o Md. Muje Lal Sah Resident of Village -
Mustfpur, PS - Vishunpur, District - Darbhanga.
29. Vaidehi Saran Yadav S/o Mokatar Yadav Resident of Village - Muchaili, PS -
Hayaghat, District - Darbhanga.
30. Umesh Paswan S/o Jalim Paswan Resident of Village - Dihalahi, PS -
Vishunpur, District - Darbhanga.
31. Lalbabu Paswan S/o Maheshwar Paswan Resident of Village - Dihalahi, PS -
Vishunpur, District - Darbhanga.
32. Ram Sewak Ram S/o Surya Narayan Ram Resident of Village - Dihalahi, PS -
Vishunpur, District - Darbhanga.
33. Kumar Arunoday Prasad Singh S/o Satyanarayan Singh Resident of Village
Udhopatti, PS - Vishunpur, District - Darbhanga.
34. Vivekanand Singh S/o Parmanand Singh Resident of Village Udhopatti, PS -
Vishunpur, District - Darbhanga.
35. Ghanshyam Yadav S/o Triveni Yadav Resident of Village - Chhatauna, PS -
Vishunpur, District - Darbhanga.
36. Santosh Kumar Roy S/o Dev Narayan Roy Resident of Village - Gorhari, PS -
Hayaghat, District - Darbhanga.
37. Dilip Kumar Roy S/o Dev Narayan Roy Resident of Village - Gorhari, PS -
Hayaghat, District - Darbhanga.
38. Vinita Kumari W/o Gurusharan Roy Resident of Village - Gorhari, PS -
Hayaghat, District - Darbhanga.
39. Kiran Kumari W/o Surendra Kumar Roy Resident of Village - Gorhari, PS -
Hayaghat, District - Darbhanga.
40. Poonam Kumari W/o Ram Sajan Thakur Resident of Village Gopalpur, PS -
Vishunpur, District - Darbhanga.
41. Ajay Kumar Roy S/o Ramchandra Roy Resident of Village - Pandaul, PS -
Moro, District - Darbhanga.
42. Md. Wequash Hashmi S/o Abulas Hashmi Resident of Village - Basant, PS -
Vishunpur, District - Darbhanga.
43. Arun Kumar Bharti S/o Rooplal Das Resident of Village - Navtar, PS -
Vishunpur, District - Darbhanga.
44. Rajdeo Yadav S/o Doma Yadav Resident of Village - Bharaul, PS - Vishunpur,
District - Darbhanga.
45. Dinesh Paswan S/o Motilal Paswan Resident of Village - Hichhail, PS -
Vishunpur, District - Darbhanga.
46. Rambharosh Paswan S/o Chandra Paswan Resident of Village - Dihalahi, PS -
Vishunpur, District - Darbhanga.
47. Binod Paswan S/o Teni Paswan Resident of Village - Nayatola, PS - Vishunpur,
District - Darbhanga.
48. Ram Binod Roy S/o Jay Kishun Roy Resident of Village - Singiyahi, PS -
Hayaghat, District - Darbhanga.
49. Manoranjan Kumar Singh S/o Nityanand Singh Resident of Village -
Rustampur, PS - Hayaghat, District - Darbhanga.
50. Usha Kumari W/o Mukesh Kumar Singh Resident of Village - Rustampur, PS -
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Hayaghat, District - Darbhanga.
51. Babban Kumari W/o Gajendra Narayan Jh Resident of Village - Pauram, PS -
Hayaghat, District - Darbhanga.
52. Bashant Ram S/o Jageshwar Ram Resident of Village - Pauram, PS - Hayaghat,
District - Darbhanga.
53. Gauri Shankar Choudhary S/o Agnideo Chaudhary Resident of Village -
Paghari, PS - Baheri, District - Darbhanga.
54. Devendra Kumar Roy S/o Chulhai Prasad Yadav Resident of Village - Ramauli,
PS - Hayaghat, District - Darbhanga.
55. Chandradeep Kumar S/o Sukeshwar Lal Resident of Village - Turki, PS -
Baheri, District - Darbhanga.
56. Mukteshwar Yadav S/o Srilal Yadav Resident of Village - Surari, PS - Baheri,
District - Darbhanga.
57. Shankar Ram S/o Paltu Ram Resident of Village - Surari, PS - Baheri, District -
Darbhanga.
58. Chandra Mochi S/o Kari Mochi Resident of Village - Bihrauna, , PS - Baheri,
District - Darbhanga.
59. Shila Chaudhary D/o Raghunath Singh Resident of Village - Rampura, PS -
Singhwara, District - Darbhanga.
60. Nagendra Prasad Suman S/o Siya Yadav Resident of Village - Kalwara, PS -
Singhwara, District - Darbhanga.
61. Babita Kumari D/o Maheshwar Sahu Resident of Village - Chandi Singhwara,
PS - Singhwara, District Darbhanga.
62. Birendra Kumar Yadav S/o Samjut Lal Yadav Resident of Village - Borwa, PS
- Ghanshyampur, District - Darbhanga.
63. Baidhnath Paswan S/o Malhu Paswan Resident of Village - Srirampur, PS -
Hayaghat, District - Darbhanga.
64. Kamod Kumar Paswan S/o Shivji Paswan Resident of Village - Sidhauli, PS -
Hayaghat, District - Darbhanga.
65. Lalita Devi W/o Kamod Paswan Resident of Village - Sidhauli, PS - Hayaghat,
District - Darbhanga.
66. Lalita Kumari @ Lalita Chaudhary @ Lalita Khardwal W/o Balram Chaudhary
Resident of Village Bahadurpur, PS - Bahadurpur, District - Darbhanga.
67. Ravindra Paswan S/o Jhapsu Paswan Resident of Village Bahadurpur, PS -
Bahadurpur, District - Darbhanga.
68. Valeshwar Deo S/o Shital Deo Resident of Village - Vakua Bhargama, PS -
Madhepur, District - Madhubani.
69. Suresh Paswan S/o Muneshwar Paswan Resident of Village - Bahupatti, PS -
Hayaghat, District - Darbhanga.
70. Dinesh Roy S/o Balram Roy Resident of Village Baghala Kamalpur, PS -
Vishunpur, District - Darbhanga.
71. Ganesh Kumar S/o Garib Paswan Resident of Village - Harichandra, PS -
Vishunpur, District - Darbhanga.
72. Surendra Kumar Yadav S/o Parmeshwar Yadav Resident of Village -
Mahammadpur, PS - Vishunpur, District - Darbhanga.
73. Tabassum Jahan W/o Sharful Hasan Resident of Village - Paschimi Vilaspur,
PS - Hayaghat, District - Darbhanga.
74. Arvind Kumar Roy S/o Sukeshwar Roy Resident of Village - Dhanuki, PS -
Vishunpur, District - Darbhanga.
75. Beena Kumari W/o Naresh Ray Resident of Village - Dhanuki, PS - Vishunpur,
District - Darbhanga.
76. Raj Kishore Rai S/o Moje Ray Resident of Village - Neyam, PS - Hayaghat,
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District - Darbhanga.
77. Sunil Kumar Jha S/o Satyanarayan Jha Resident of Village - Hanuman Nagar,
PS - Hayaghat, District - Darbhanga.
78. Alok Kumar Thakur S/o Amiri Thakur Resident of Village - Vkhara, PS -
Hayaghat, District - Darbhanga.
79. Parmanand Yadav S/o Tej Narayan Yadav Resident of Village - Nayaka Tola,
PS - Hayaghat, District - Darbhanga.
80. Ram Sagar Ram Mochi S/o Ramhit Mochi Resident of Village - KumharDih
Gujrauli, PS - Baher, District - Darbhanga.
81. Bindeshwar Poddar S/o Sonelal Poddar Resident of Village - Ramauli
Barchhiya, PS - Hayaghat, District - Darbhanga.
82. Kamlakant Jha S/o Lakshmi Narayan Jha Resident of Village - Jaidev Patti, PS
- Ghanshyampur, District - Darbhanga.
83. Mukesh Kumar S/o Rajeshwar Kuwar Resident of Village - Rustampur, PS -
Hayaghat, District - Darbhanga.
84. Awadhesh Kumar Karn S/o Baldeo Lal Resident of Village - Rustampur, PS -
Hayaghat, District - Darbhanga.
85. Abhay Kumar Singh S/o Surendra Narayan Singh Resident of Village -
Rustampur, PS - Hayaghat, District - Darbhanga.
86. Anil Kumar Thakur S/o Ram Shobhit Thakur Resident of Village - Vkhra, PS -
Vishunpur, District - Darbhanga.
87. Ramashray Das S/o Shukha Das Resident of Village - Godaipatti, PS - Moro,
District - Darbhanga.
88. Hukumdeo Narayan Yadav S/o Damodar Yadav Resident of Village - Nayaka
Tol, PS - APM, District - Darbhanga.
89. Rajkumar Mandal S/o Rampadarath Mandal Resident of Village - Kora, PS -
Singhwara, District - Darbhanga.
90. Amrendra Kumar Thakur S/o Sinheshwar Thakur Resident of Village -
Yogiyara, PS - Pator, District - Darbhanga.
91. Gajendra Narayan Jha S/o Lakshmikant Jha Resident of Village - Pauram, PS -
Hayaghat, District - Darbhanga.
92. Abdul Kalam Khan S/o Md. Hashim Khan Resident of Village - Baghla
Kamalpur, PS - Vishunpur, District - Darbhanga.
93. Awadhesh Paswan S/o Motilal Paswan Resident of Village - Hichhaul, PS -
Vishunpur, District - Darbhanga.
94. Ranjeet Kumar Singh S/o Ram Pratap Singh Resident of Village - Rustampur,
PS - Hayaghat, District - Darbhanga.
95. Shakeel Ahmad Siddiqui S/o Noorul Hoda Siddique Resident of Village -
Chandanpatti, PS - Hayaghat, District - Darbhanga.
96. Naresh Paswan S/o Shivji Paswan Resident of Village - Dihlahi, PS -
Vishunpur, District - Darbhanga.
97. Ramprasad Yadav S/o Mahendra Yadav Resident of Village - Lalpur, PS -
Singhwara, District - Darbhanga.
98. Anamika Kumari W/o Pramod Kumar Resident of Village - Kumarpatti, PS -
Singhwara, District - Darbhanga.
99. Md. Yunous S/o Md. Hanif Resident of Village - Baika, PS - Sakatpur, District
- Darbhanga.
100. Narayan Sahu S/o Garbhu Sahu Resident of Village - Baika, PS - Sakatpur,
District - Darbhanga.
101. Rani Kumari W/o Satendar Kumar Pandey Resident of Village - Lalpur, PS -
Singhwara, District - Darbhanga.
102. Jagdish Mahto S/o Basudeo Mahto Resident of Village - Aakopur, PS -
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Singhwara, District - Darbhanga.
103. Shiv Nandan Raut S/o Nitilal Raut Resident of Village - Katka PS -
Singhwara, District - Darbhanga.
104. Rina Kumari D/o Gauri Shankar Yadav Resident of Village, Ramauli, PS -
Hayaghat, District - Darbhanga.
105. Sujeet Kumar Singh S/o Rampadarath Singh Resident of Village - Rustampur,
PS - Hayaghat, District - Darbhanga.
106. Rabindra Kumar Sah S/o Nageshwar Sah Resident of Village - Kali, PS -
Vishunpur, District - Darbhanga.
107. Naval Kishore Singh S/o Ram Sewak Singh Resident of Village - Dhankaul,
PS - Simari, District - Darbhanga.
108. Brahamdev Das S/o Ram Varan Das Resident of Village - Kamalgama, PS -
Kalyanpur, District - Samastipur.
109. Abhiram Ray S/o Anandu Ray Resident of Village - Kamalgama, PS -
Kalyanpur, District - Samastipur.
110. Mithilesh Prasad S/o Surya Narayan Mahto Resident of Village - Milki, PS -
Khanpur, District - Samastipur.
111. Pratibha Kumari W/o Awadhesh Kumar Resident of Village - Gannipur
Tarauni, PS - Bahadurpur, District - Darbhanga.
112. Sanjay Kumar Singh S/o Chandradeo Singh Resident of Village - Gannipur
Tarauni, PS - Bahadurpur, District - Darbhanga.
113. Vijay Paswan S/o Ramchandra Paswan Resident of Village - Dumri, PS -
APM, District - Darbhanga.
114. Ram Parikshan Paswan S/o Sukhdeo Paswan Resident of Village - Tarauni
Bari, PS - Bahera, District - Darbhanga.
115. Dilip Kumar Yadav S/o Laxminarayan Yadav Resident of Village - Sihulyahi,
PS - Hayaghat, District - Darbhanga.
116. Raja Ram S/o Jagdish Ram Resident of Village - Bahadurpur, PS -
Bahadurpur, District - Darbhanga.
.... .... Petitioner/s
Versus
1. The State of Bihar through its Commissioner-Cum- Secretary, Education
Department, Government of Bihar, Patna.
2. The Commissioner-Cum-Secretary, Education Department, Government of
Bihar, Patna.
3. The Director, Mass Education, Education Department, Government of Bihar,
Patna.
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Sanjay Kumar
For the Respondent/s : Mr. Vivek Prasad- GP18
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CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI
ORAL JUDGMENT
Date: 14-09-2016 Writ application is disposed off with an observation that Patna High Court CWJC No.1101 of 2016 dt.14-09-2016 6/6 the direction issued by the Learned Single Judge and a Division Bench, affirmed by the Hon'ble Supreme Court in SLA (C) No. 32079 of 2015 with regard to Non-formal Instructors, shall govern the case of these petitioners as well, provided it comes within the ambit of the said decisions.
Writ application stands disposed off in terms of above.
(Ajay Kumar Tripathi, J) SKM/-
AFR/NAFR N.A.F.R. CAV DATE Uploading Date 14.09.2016 Transmission Date