Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 91(1)] [Section 91] [Entire Act]

State of Jharkhand - Subsection

Section 91(1)(vii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(vii)develop training module for stake holders along with the State Child Protection Societies and National Institute of Public Cooperation and Child Development.