Section 43(2)(f) in The M.P. Ayurvedic, Unani Tatha Prakritic Chikitsa Vyavasayi Adhiniyam, 1970

[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

(f)Such other matters as may be necessary for the exercise of the powers and performance of duties and functions by the Board under this Act.

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