Section 37(2)(ix) in Andhra Pradesh Excise (Grant of License of Selling by Bar and Conditions of License) Rules, 2017

[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

(ix)Defaulters in payment of an amount due to the State Government under the Andhra Pradesh Excise Act or the Rules made there under,

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