Section 28(1)(b) in The U.P. Sahkari Gram Vikas Banks Act, 1964

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State of Uttar Pradesh - Subsection

Section 28(1)(b) in The U.P. Sahkari Gram Vikas Banks Act, 1964

(b)to a land mortgage bank or a land development bank shall be construed as a reference to a [Gram Vikas Bank] [Substituted by U.P. Act No. 19 of 1994.].

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State of Uttar Pradesh - Subsection

Section 28(1)(b) in The U.P. Sahkari Gram Vikas Banks Act, 1964