Section 40(2) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017
(2)Such children's committee shall be encouraged to participate in following activities:(i)improvement of the condition of the institution;(ii)reviewing the standards of care being followed;(iii)preparing daily routine and diet scale;(iv)developing educational, vocational and recreation plans;(v)respecting each other and supporting each other in managing crisis;(vi)reporting abuse and exploitation by peers and caregivers;(vii)creative expression of their views through wall papers or newsletters or paintings or music or theatre;(viii)management of institution through the Management Committee.
