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[Cites 0, Cited by 0] [Section 108] [Entire Act]

State of Tamilnadu - Subsection

Section 108(1) in Tamil Nadu Panchayats Act, 1994

(1)Notwithstanding anything contained in this Act or in any other law for the time being in force, on and from the 1st June 1981, all teachers (including headmasters) and basic servants in the Panchayat Union Schools in the State of Tamil Nadu shall become whole-time Government servants.