Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 18] [Entire Act] Union of India - Section Section 25 in The Reserve Bank of India Act, 1934 25. Form of bank notes.— The design, form the material of bank notes shall be such as may be approved by theCentral Government after consideration of the recommendations made by the Central Board.
