Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Haryana - Subsection Section 12(3) in The Punjab Cotton Ginning and Pressing Factories Act, 1953 (3)Any person who fails to comply with any of the provision of sub-sections (1) and (2) shall be punishable with the fine which may extend to two hundred and fifty rupees.
