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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Punjab - Subsection

Section 79(2) in The Punjab Factory Rules, 1952

(2)The building in which creche is situated shall be soundly constructed and all the walls and roof shall be of suitable heat-resisting materials and shall be water proof. The floor and internal walls of the creche shall be so laid or finished as to provide a smooth impervious surface.