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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(2)(a) in Rajasthan Relief of Agricultural Indebtedness Rules, 1957

(a)I am an agriculturist/debtor within the meaning of clause (b)/(cc) of section 2 of the Rajasthan Relief of Agricultural Indebtedness Act, 1957 being a member of a Scheduled Caste/ Scheduled Tribe.