Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 87 in The Navy (Pension) Regulations, 1964 87. Sailors transferred to the reserve. - A sailor transferred to the reserve after earning a service pension shall be granted such pension from the date of his transfer.
