Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act] State of West Bengal - Subsection Section 67(1)(a) in West Bengal Societies Registration Rules, 1963 (a)all sums of money received and expended by the society and the matter in respect of which the receipt or expenditure takes place;