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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(2)(a) in Punjab Urban Estates (Development and Regulation) Act, 1964

(a)the materials to be used for external and partition walls, roofs, doors, staircases, lifts; fire-places, chimneys and other parts of a building and their position or location or the method of construction;