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State of Madhya Pradesh - Section

Section 33 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

33.

(1)Every Committee of Courses shall ordinarily meet in the month of August or September of each year to draw up courses for examinations relating to its respective subject or subjects.
(2)The Course shall be drawn up well in time to ensure the issuance by the Board of the prospectus relating to such course within the time prescribed under Regulation of this Chapter.
(3)The draft course proposed by the Committee shall be circulated, as soon as may be, among the members of the Board. The members of the Board shall communicate their observations, if any, in regard thereto, direct to the Convenor concerned before the end of October in the same year. If, in the opinion of the covenor, the nature of the Criticism received justifies, the calling of a special meeting of the Committee of Course, he will do so, through the Secretary, otherwise the matter shall be placed before the next meeting of the Committee of courses.