Delhi High Court - Orders
G. S Developers & Contractors Pvt. Ltd vs Alpha Corp Development Private Limited ... on 24 April, 2024
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~20 to 23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 203/2022
G. S DEVELOPERS & CONTRACTORS PVT. LTD..... Petitioner
Through: Mr. Mohit Chaudhary, Mr. Kunal
Sachdeva, Mr. Rashav Dixit, Advs.
versus
ALPHA CORP DEVELOPMENT PRIVATE LIMITED & ANR.
..... Respondent
Through:
21
+ OMP (ENF.) (COMM.) 200/2021, EX.APPL.(OS) 887/2023,
EX.APPL.(OS) 1034/2023
G.S. DEVELOPERS AND CONTRACTORS PVT.LIMITED
..... Decree Holder
Through: Mr. Mohit Chaudhary, Mr. Kunal
Sachdeva, Mr. Rashav Dixit, Advs.
versus
MAGNUM INTERNATIONAL TRADING CO. PVT. LTD & ANR.
..... Judgement Debtor
Through:
22
+ OMP (ENF.) (COMM.) 89/2022, EX.APPL.(OS) 2837/2022
MAGNUM INTERNATIONAL TRADING COMPANY PVT.
LTD. & ANR. ..... Decree Holders
Through:
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/04/2024 at 21:02:52
G.S. DEVELOPERS AND CONTRACTORS PVT. LTD. & ANR.
..... Judgement Debtor
Through: Mr. Mohit Chaudhary, Mr. Kunal
Sachdeva, Mr. Rashav Dixit, Advs.
23
+ O.M.P. (COMM) 213/2022, I.A. 6734/2022, I.A. 6736/2022
MAGNUM INTERNATIONAL TRADING COMPANY PVT LTD
& ANR. ..... Petitioners
Through:
versus
G S DEVELOPERS AND CONTRACTORS PVT LTD
..... Respondent
Through: Mr. Mohit Chaudhary, Mr. Kunal
Sachdeva, Mr. Rashav Dixit, Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 24.04.2024
O.M.P. (COMM) 203/2022
1. There is an amount of Rs. 2,51,19,030/- lying with Punjab National Bank, Tolstoy Marg, New Delhi.
2. Let the amount be deposited with the Registrar General, who shall place the same in the fixed deposit. The basis of calculations shall also be provided.
3. Only for administrative convenience, the order is being passed in O.M.P. (COMM) 203/2022.
OMP (ENF.) (COMM.) 200/2021, OMP (ENF.) (COMM.) 89/2022, This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/04/2024 at 21:02:52 O.M.P. (COMM) 213/2022
4. List on 16.07.2024.
JASMEET SINGH, J APRIL 24, 2024/DM Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/04/2024 at 21:02:53