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Delhi High Court - Orders

Amrita Pritam & Ors vs S.S. Mota Singh Junior Model School & Ors on 19 May, 2023

Author: Jyoti Singh

Bench: Jyoti Singh

                                    $~68, 69 & 76
                                    *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    68
                                    +       W.P.(C) 10344/2022
                                            AMRITA PRITAM & ORS.                                                                  ..... Petitioners
                                                             Through: Mr.                                                   Vinay        Sabharwal,
                                                             Advocate with                                                 Mr. Karunesh Shah,
                                                             Advocate.

                                                                                 versus

                                            S.S. MOTA SINGH JUNIOR MODEL SCHOOL & ORS.
                                                                                    ..... Respondents
                                                          Through: Mr. Romy, Mr. Nishant Kumar
                                                          and Mr. Prashant Kumar, Advocates.
                                                          Mr.Yeeshu Jain, Addl. Standing Counsel for
                                                          DOE.
                                    69
                                    +       W.P.(C) 10611/2022 & CM APPL. 30733/2022
                                            TAMINDER KAUR & ORS.                     ..... Petitioners
                                                             Through: Mr. Chandan, Advocate.

                                                                                 versus

                                            S.S. MOTA SINGH MODEL SCHOOL SR. SEC. & ORS.
                                                                                    ..... Respondents
                                                          Through: Mr. Romy, Mr. Nishant Kumar
                                                          and Mr. Prashant Kumar, Advocates.
                                                          Mr.Yeeshu Jain, Addl. Standing Counsel for
                                                          DOE.
                                    76
                                    +       W.P.(C) 13462/2022
                                            CHHAYA SINGH                                                                             ..... Petitioner
                                                             Through:                                     None.
                                                             versus

                                            SS MOTA SINGH SR SEC MODEL SCHOOL AND ORS
                                                                                   ..... Respondents
                                                         Through: Mr. Romy, Mr. Nishant Kumar
                                                         and Mr. Prashant Kumar, Advocates.
                                                         Mr.Yeeshu Jain, Addl. Standing Counsel for
                                                         DOE.
                                    W.P.(C) 10344/2022 & connected matters                                                                  page 1 of 2


This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 16:26:58
                                             CORAM:
                                            HON'BLE MS. JUSTICE JYOTI SINGH
                                                                                 ORDER
                                    %                                            19.05.2023
                                            List on 22.09.2023.

                                                                                                                           JYOTI SINGH, J
                                    MAY 19, 2023/MR




                                    W.P.(C) 10344/2022 & connected matters                                                        page 1 of 2


This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 16:26:58