Delhi High Court - Orders
Amrita Pritam & Ors vs S.S. Mota Singh Junior Model School & Ors on 19 May, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~68, 69 & 76
* IN THE HIGH COURT OF DELHI AT NEW DELHI
68
+ W.P.(C) 10344/2022
AMRITA PRITAM & ORS. ..... Petitioners
Through: Mr. Vinay Sabharwal,
Advocate with Mr. Karunesh Shah,
Advocate.
versus
S.S. MOTA SINGH JUNIOR MODEL SCHOOL & ORS.
..... Respondents
Through: Mr. Romy, Mr. Nishant Kumar
and Mr. Prashant Kumar, Advocates.
Mr.Yeeshu Jain, Addl. Standing Counsel for
DOE.
69
+ W.P.(C) 10611/2022 & CM APPL. 30733/2022
TAMINDER KAUR & ORS. ..... Petitioners
Through: Mr. Chandan, Advocate.
versus
S.S. MOTA SINGH MODEL SCHOOL SR. SEC. & ORS.
..... Respondents
Through: Mr. Romy, Mr. Nishant Kumar
and Mr. Prashant Kumar, Advocates.
Mr.Yeeshu Jain, Addl. Standing Counsel for
DOE.
76
+ W.P.(C) 13462/2022
CHHAYA SINGH ..... Petitioner
Through: None.
versus
SS MOTA SINGH SR SEC MODEL SCHOOL AND ORS
..... Respondents
Through: Mr. Romy, Mr. Nishant Kumar
and Mr. Prashant Kumar, Advocates.
Mr.Yeeshu Jain, Addl. Standing Counsel for
DOE.
W.P.(C) 10344/2022 & connected matters page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 16:26:58
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 19.05.2023
List on 22.09.2023.
JYOTI SINGH, J
MAY 19, 2023/MR
W.P.(C) 10344/2022 & connected matters page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 16:26:58