Section 33 in The Navy (Pay And Allowances) Regulations, 1966
33. Officer appointed or discharged or drawing varying rates of pay in the course of a month.
- The amount of dearness allowance in respect of any period or periods during which varying rates of pay are drawn, shall be based, for the actual days of duty, on the rate of dearness allowance corresponding to the monthly rate of pay during such period or periods and not on the amount of pay actually drawn during such period or periods.
