Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Gujarat - Subsection Section 12(29) in Gujarat Sales Tax (Second Amendment) Act, 1976 (29)in entry 80, in columns 3 and 4, the expression "Do" shall be construed as reference to Twelve paise in the rupee;
