Madhya Pradesh High Court
Dr. Amit Malviya vs The State Of Madhya Pradesh on 13 February, 2024
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 23440 of 2023 (DR. AMIT MALVIYA Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 13-02-2024 Parties through their counsel.
Ms. Geetanjali Chaurasia, learned counsel for the State seeks and is granted six weeks time to file the reply.
List thereafter.
I.R. to continue till the next date of hearing.
(SUBODH ABHYANKAR) JUDGE krjoshi Signature Not Verified Signed by: KHEMRAJ JOSHI Signing time: 2/13/2024 3:50:56 PM