Section 56(1) in Dr. Y.S.R. Horticultural University Act, 2007
(1)The authorities of the University may make regulations consistent with this Act and the Statutes for laying down the procedure for their meetings and the number of members required to form the quorum,(a)providing the matters which under the Act and Statues are to be regulated by the Regulations;(b)providing for any other matter solely concerning the authority and not providing for by this Act and Statutes;
