Bombay High Court
Sajnbir Singh Anand And 2 Ors vs Raminder Kaur Anand And 8 Ors on 7 January, 2020
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (SUITS) NO. 2287 OF 2011
In
SUITS 1869 OF 2011
Sajnbir Singh Anand And 2 Ors. ....Petitioner
V/S
Raminder Kaur Anand And 8 Ors. ....Respondent
Ms. Nupur Awasthi i/b M/s Consulta Juris for Plaintiff Ms. Bhawika Tiwari i/b Thakore Jariwala & Associate for Defendant No. 1, 2a and 2b CORAM : A. K. MENON, J DATE : 7th January, 2020 P.C. :
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