Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1)(d) in The Petroleum And Minerals Pipelines (Acquisition Of Right Of User In Land) Act, 1962

(d)to mark such levels, boundaries and line by placing marks and cutting trenches;