Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(d) in The Orissa Panchayat Samiti (Conduct of Business) Rules, 1969

(d)reflect upon the conduct of the President or any Government or any Rajpramukh (as distinct from the Government of which they are respectively the heads) or any Court of law In the exercise of its judicial functions, or