Bombay High Court
Bharat Baburao Kharat And Others vs The Chief Engineer National Highway And ... on 20 September, 2021
Author: R.N. Laddha
Bench: S. V. Gangapurwala, R.N. Laddha
.. 1 ..
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
907 WRIT PETITION NO.234 OF 2021
Sandhya Haribhau Mahale and Others
Versus
The State of Maharashtra and Others
...
Advocate for Petitioners : Mr G K Naik
AGP for respondent / State : Mr S. G. Karlekar
...
AND
908 WRIT PETITION NO.406 OF 2021
Sarang Sukhdev Jaiwal
Versus
The State of Maharashtra and Others
...
Advocate for Petitioner : Mr Thombre S.S.
AGP for respondent / State : Mr S. G. Karlekar
Advocate for respondent No. 5 : Mr S. R. Sapkal and Mr A. B.
Chormal
...
AND
909 WRIT PETITION NO.1470 OF 2021
Harihar Dattatray Patki
Versus
The State of Maharashtra Through The Principal Secretary and
Others
...
Advocate for Petitioner : Mr Sujeet D Joshi
AGP for Respondent / State : Mr S. G. Karlekar
...
AND
910 WRIT PETITION NO.2538 OF 2021
Bharat Baburao Kharat and Others
Versus
Gajanan
::: Uploaded on - 23/09/2021 ::: Downloaded on - 13/10/2021 17:48:11 :::
.. 2 ..
The Chief Engineer National Highway and Others
...
Advocate for Petitioners : Mr Deshmukh Sachin S.
AGP for Respondent / State : Mr S. G. Karlekar
...
911 WRIT PETITION NO.4185 OF 2021
Madhav Jaywanta Kamble
Versus
The State of Maharashtra and Others
...
Advocate for Petitioner : Mr D. N. Gilche
AGP for Respondent / State : Mr A. R. Kale
...
912 WRIT PETITION NO.4245 OF 2021
Venkat Jayram Suryawad and Others
Versus
The National Highways Authority of India Through Its Secretary and
others
...
Advocate for Petitioners : Mr Shelke Manoj U.
AGP for Respondent /State : Mr A. R. Kale
Advocate for Respondent nos. 3 to 5 : Mrs Sudha S. Chintamani
(Kulthe)
...
913 WRIT PETITION NO.4369 OF 2021
Iqbal Ahmed Nazir Ahmed
Versus
The State of Maharashtra Through Its Principal Secretary and Others
...
Advocate for Petitioner : Mr Bachate Pralhad D.
AGP for Respondent/ State : A. R. Kale
...
914 WRIT PETITION NO.4403 OF 2021
Ram Vishnu Suryawanshi
Versus
Gajanan
::: Uploaded on - 23/09/2021 ::: Downloaded on - 13/10/2021 17:48:11 :::
.. 3 ..
The State of Maharashtra and another
...
Advocate for Petitioner : Mr Choudhari Deepak D
AGP for Respondent/ State : Mr A. R. Kale
...
915 WRIT PETITION NO.4639 OF 2021
Sachin Chandrasen Ghodke and another
Versus
The State of Maharashtra and others
...
Advocate for Petitioners : Mr G.K. Naik Thigle
AGP for Respondent / State : Mr A. R. Kale
...
916 WRIT PETITION NO.4704 OF 2021
Nilkanth Haridas Pawar
Versus
The State of Maharashtra Secretary Dept of Revenue & Forest and
others
...
Advocate for Petitioner : Mr Deshmukh Sachin S.
AGP for Respondent / State : Mr K. N. Lokhande
...
917 WRIT PETITION NO.5095 OF 2021
Tukaram Laxmanrao Pitale and others
Versus
The State of Maharashtra Thr Its Secretary and others
...
Advocate for Petitioners : Mr Vijay A. Dhakne
AGP for Respondent/ State : Mr K. N. Lokhande
...
918 WRIT PETITION NO.5261 OF 2021
Manoj Prabhakar Joshi
Versus
The State of Maharashtra and others
...
Advocate for Petitioner : Mr Patil Prakashsing B.
Gajanan
::: Uploaded on - 23/09/2021 ::: Downloaded on - 13/10/2021 17:48:11 :::
.. 4 ..
AGP for Respondent/ State : Mr K. N. Lokhande
...
919 WRIT PETITION NO.5659 OF 2021
Laxman Jagannath Gade
Versus
The State of Maharashtra and others
...
Advocate for Petitioner : Mr Gandhi Amol S.
AGP for Respondent/ State : Mr K. N. Lokhande
...
CORAM : S. V. GANGAPURWALA
AND
R.N. LADDHA, JJ.
DATE : 20-09-2021 PER COURT : -
1. If the amendment is not carried out within a period of two (02) weeks from today, the order granting leave to amend shall stand revoked.
[ R.N. LADDHA ] [ S. V. GANGAPURWALA ]
JUDGE JUDGE
...
Gajanan
::: Uploaded on - 23/09/2021 ::: Downloaded on - 13/10/2021 17:48:11 :::